Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 31 in The Orissa Registration Rules, 1988 31. Acceptance of documents at residence of Registering Officer. - Acceptance of a document for registration by a Registering Officer at his private residence is forbidden.
