Section 1 in Maharashtra Landing and Wharfage Fees Act, 1882
1. Short title.
- This Act shall be called [the Maharashtra Landing and Wharfage Fees Act] [This short title was substituted for the short title 'the Bombay Landing and Wharfage Fees Act, 1882' by Maharashtra 24 of 2012, Schedule. Entry No. 7 (w.r.e.f. 1-5-1960)].
