Section 6(2)(d) in The U.P. Co-operative Societies Act, 1965

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(2)(d) in The U.P. Co-operative Societies Act, 1965

(d)that the number of applicants, who are to be ordinary members of the society, is not less than ten, if all the applicants are individuals, and is not less than five in all other cases;

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State of Uttar Pradesh - Subsection

Section 6(2)(d) in The U.P. Co-operative Societies Act, 1965