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State of Telangana - Section

Section 26 in Kaloji Narayana Rao University of Health Sciences Act, 1986

26. General Fund.

- The University shall have a general fund to which shall be credited:-
(i)its income including the fees and endowment;
(ii)contributions or grants which may be made by the Government on such conditions as they may impose; and
(iii)other contributions or grants.