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[Cites 0, Cited by 0] [Section 40(3)] [Section 40] [Entire Act]

State of Tamilnadu - Subsection

Section 40(3)(a) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(a)adopt or execute each of the component in any World Bank assisted projects, or other externally aided projects, for which the Government have accorded previous sanction for the total project costs;