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State of Rajasthan - Section

Section 76 in The Nathdwara Temple Rules, 1973

76. Procedure for imposing minor penalties.

- No order imposing any of the penalties specified in clause (1) to 13) or Rule 75 shall be passed except after:-
(1)The employee is informed in writing of the proposal to take action against him and of the allegations on which it is proposed to be taken and given an opportunity to make any representation he may wish to make;
(2)Such representation if any, is taken into consideration by the disciplinary authority.