Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(1)(k) in The Maharashtra Revenue Patels (Abolition of Office) Act, 1962

(k)"watandar" means a person having under the existing watan law a hereditary interest in patel watan of a village: