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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(1)(ix) in The Orissa Communal Offenders (Conditions of Detention) Order, 1995

(ix)shall not exchange or sell any of his kit, equipment, clothes, furniture or other things supplied by or belonging to the Government; and