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State of Madhya Pradesh - Section

Section 203 in The M.P. Municipal Accounts Rules, 1971

203. Suit Register.

- To enable the Municipal Council to watch the progress of regular civil suits filed by or against the Municipal Council, a Suit Register in Form No. 119 will be maintained in the office of every Municipal Council. The office accountant will be responsible for its maintenance. The register shall be examined by the Chief Municipal Officer or other officer authorised by him every month.