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[Cites 0, Cited by 12] [Section 78(1)] [Section 78] [Entire Act]

State of Karnataka - Subsection

Section 78(1)(c) in Karnataka Police Act, 1963

(c)has the care or management of, or in any manner assists in, conducting the business of, any such building, room, tent, enclosure, vehicle, vessel or place opened, occupied, kept or used for the purpose of gaming on any of the objects aforesaid, or