Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Supreme Court - Daily Orders

Commissioner Of Income Tax vs M/S Vinzas Solutions India Pvt Ltd on 11 August, 2017

Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul

      ITEM NO.10                          COURT NO.13             SECTION XII

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS

                                        Diary No.19950/2017

      (Arising out of impugned final judgment and order dated               04-01-2017
      in TCA No. 861/2016 passed by the High Court of Madras)

      COMMISSIONER OF INCOME TAX                                       Petitioner(s)

                                                 VERSUS

      M/S VINZAS SOLUTIONS INDIA PVT LTD                               Respondent(s)

      ( IA No.65711/2017-CONDONATION OF DELAY IN FILING)


      Date : 11-08-2017 This petition was called on for hearing today.

      CORAM :
                           HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                           HON'BLE MR. JUSTICE SANJAY KISHAN KAUL


      For Petitioner(s)              Ms. Pinky Anand, ASG
                                     Mr. Y.Adhyaru,Sr.Adv.
                                     Mr.P.K. Mullick, Adv.
                                     Ms. Anil Katiyar, AOR

      For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                              O R D E R

Tag along with SLP(C) Nos.33495-33496 of 2011.




      (USHA RANI BHARDWAJ)                                        (SAROJ KUMARI GAUR)
           AR CUM PS                                                BRANCH OFFICER




Signature Not Verified

Digitally signed by USHA
RANI BHARDWAJ
Date: 2017.08.12
12:04:31 IST
Reason: