Supreme Court - Daily Orders
Commissioner Of Income Tax vs M/S Vinzas Solutions India Pvt Ltd on 11 August, 2017
Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul
ITEM NO.10 COURT NO.13 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No.19950/2017
(Arising out of impugned final judgment and order dated 04-01-2017
in TCA No. 861/2016 passed by the High Court of Madras)
COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
M/S VINZAS SOLUTIONS INDIA PVT LTD Respondent(s)
( IA No.65711/2017-CONDONATION OF DELAY IN FILING)
Date : 11-08-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Ms. Pinky Anand, ASG
Mr. Y.Adhyaru,Sr.Adv.
Mr.P.K. Mullick, Adv.
Ms. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag along with SLP(C) Nos.33495-33496 of 2011.
(USHA RANI BHARDWAJ) (SAROJ KUMARI GAUR)
AR CUM PS BRANCH OFFICER
Signature Not Verified
Digitally signed by USHA
RANI BHARDWAJ
Date: 2017.08.12
12:04:31 IST
Reason: