Section 34(1)(a) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

(a)dies at any time after 11.00 a.m. on the last date for making nominations and his nomination is found valid on scrutiny under rule 27; or

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