Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in Capital Issues (Control) Repeal Act, 1992 1. Short title and Commencement.- (1)This Act may be called the Capital Issues (Control) Repeal Act, 1992.(2)It shall be deemed to have into force on the 29th day of May, 1992.
