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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Jharkhand - Subsection

Section 32(6) in The Jharkhand Civil Service (Executive Branch) & Jharkhand Junior Civil Services (Recruitment) Rules, 2001

(6)Manuring. - Fertility of land; principles underlying manuring of crops; detailed study of F.Y.M., compost, green mixturing, oil-cakes and various inorganic fertilizers.