Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 105] [Section 2] [Entire Act] Union of India - Subsection Section 2(8) in The Motor Vehicles Act, 1988 (8)dealer includes a person who is engaged(a)[* * *](b)in building bodies for attachment to chassis; or(c)in the repair of motor vehicles; or(d)in the business of hypothecation, leasing or hire-purchase of motor vehicle;
