Rajasthan High Court - Jodhpur
Lalit Kumar Arya vs The N.P.C.I.L. Npcil And Ors on 2 December, 2019
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 4389/2017
Lalit Kumar Arya
----Petitioner
Versus
The N.p.c.i.l. Npcil And Ors
----Respondent
For Petitioner(s) : Mr. Lalit Kumar Arya in person.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 02/12/2019 The petitioner pleads urgency in the matter.
List the matter on 16.12.2019.
(ARUN BHANSALI),J 40-PKS/-
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