Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act] State of Bihar - Subsection Section 5(4)(i) in The Bihar Intermediate Education Council Act, 1992 (i)The salary and other service conditions of the Chairman will be equivalent to that of the Vice-Chancellor of the State University.