Rajasthan High Court - Jodhpur
The State Of Rajasthan vs India Solar Ray Power Pvt Ltd on 31 March, 2022
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 3365/2019
The State Of Rajasthan
----Petitioner
Versus
India Solar Ray Power Pvt Ltd
----Respondent
For Petitioner(s) : Mr. Sandeep Shah, AAG
For Respondent(s) :
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 31/03/2022 Learned counsel for the petitioner submits that the defect Nos. (147, 1 and 2) have been removed. He further submits that the defect No. 63 may kindly be overruled.
In view of the submissions made, the defect No. 63 pointed out by the office is overruled.
Office to check and proceed.
(VINIT KUMAR MATHUR),J 2-payal/nitin-
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