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The State Of Rajasthan And Ors. vs Raju Singh And Ors. on 4 December, 2017

     ITEM NO.12                              REGISTRAR COURT. 1           SECTION XV

                                     S U P R E M E C O U R T O F        I N D I A
                                             RECORD OF PROCEEDINGS

                                     BEFORE THE REGISTRAR MR. KAPIL MEHTA

     Civil Appeal                   No(s).    3583/2016

     THE STATE OF RAJASTHAN & ORS.                                       Appellant(s)

                                                          VERSUS

     RAJU SINGH & ORS.                                                   Respondent(s)

     (Only list CA Nos. 4617, 4618, 6420, 6423 and 6424 of 2016
     before the Ld. Registrar's Court on 30.10.207.)

     WITH
     C.A.                No.   3584/2016   (XV)
     C.A.                No.   3585/2016   (XV)
     C.A.                No.   4615/2016   (XV)
     C.A.                No.   3588/2016   (XV)
     C.A.                No.   3586/2016   (XV)
     C.A.                No.   4613/2016   (XV)
     C.A.                No.   4614/2016   (XV)
     C.A.                No.   4617/2016   (XV)
     C.A.                No.   4619/2016   (XV)
     C.A.                No.   4618/2016   (XV)
     C.A.                No.   4621/2016   (XV)
     C.A.                No.   4461/2016   (XV)
     C.A.                No.   4462/2016   (XV)
     C.A.                No.   4616/2016   (XV)
     C.A.                No.   4463/2016   (XV)
     C.A.                No.   4620/2016   (XV)
     C.A.                No.   4623/2016   (XV)
     C.A.                No.   4624/2016   (XV)

     Date : 04-12-2017 These appeals were called on for hearing
                       today.

     For Appellant(s)                      Mr.    S.S. Shamshery,Adv.
                                           Mr.    Amit Sharma,Adv.
                                           Mr.    Ankit Raj,Adv.
                                           Ms.    Indira Bhakar,Adv.
                                           Ms.    Ruchi Kohli, AOR

     For Respondent(s)
Signature Not Verified
                                           Ms. Shalu Sharma, AOR
Digitally signed by
VINOD KUMAR TIWARI
Date: 2017.12.05
                                           Ms. Tanuja Patra,Adv.
                                           Ms. Aishwarya Bhati, AOR
15:23:09 IST
Reason:




                                UPON hearing the counsel the Court made the following
                                                   O R D E R

…..2 Item No. 12 - 2 - C.A. Nos. 3583, 3584, 3585, 3586, 3588, 4615, 4619, 4613, 4614, 4616, 4621, 4461, 4462 and 4463/2016 All the respondents are duly served. Parties have not filed the Statements of Case and the stipulated time has expired.

Registry to process the matters for listing before the Hon'ble Court.

This is a complete category matter.

Last and final opportunity is granted to the Ld. Counsel for the appellant to take fresh steps along with fresh addresses for service of respondent Nos. 15 and 17 within two weeks. Thereafter, notice be issued.

Ld. Counsel for the appellant to take fresh steps along with complete address for service of respondent No. 6 within two weeks. Thereafter, notice be issued.

Ld. Counsel for the appellant to take fresh steps along with complete address for service of respondent No. 2 within two weeks. Thereafter, notice be issued.

Await Certificate of Service in respect of sole respondent. Reminder be issued.

List again on 7th of February, 2018.

KAPIL MEHTA Registrar 04.12.2017 vkt