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[Cites 0, Cited by 0] [Section 27(10)] [Section 27] [Entire Act]

State of West Bengal - Subsection

Section 27(10)(b) in The West Bengal Co-Operative Societies Act, 1983

(b)he has been convicted by a Court of any offence involving moral turpitude [or of any offence under this Act] [Words inserted by West Bengal Act 21 of 1990.] and sentenced to fine or imprisonment or both;