Md. Arif Hussain And Ors vs The State Of Bihar And Ors on 27 March, 2019

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Patna High Court - Orders

Md. Arif Hussain And Ors vs The State Of Bihar And Ors on 27 March, 2019

Bench: Madhuresh Prasad

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                     Civil Writ Jurisdiction Case No.8777 of 2016
     ======================================================
1.    Md. Arif Hussain and Ors S/o Md. Samsuddin R/o Village- Chihar, P.O.-
      Auria, P.S.- Barahat, Dist- Banka, Bihar
2.   Shiv Shankar Yadav, S/o Late Lutan Yadav, R/o Village- Radha Nagar, P.S.-
     Barahat, Dist- Banka
3.   Bindeshwari Prasad Yadav, Son of Late Dasrath Yadav, R/o Village- Bari
     Bishhar, P.S.- Barahat, Dist- Banka
4.   Ramanand Pandit, S/o Late Haldhar Pandit R/o Village- Parbatta, P.S.-
     Barahat, Dist- Banka
5.   Sarita Devi W/o Pramod Yadav, R/o Village- Sikandarpur, P.S.- Bounsi,
     Dist- Banka
6.   Ram Kumar Mandal S/o Birju Mandal, R/o Village- Hizrar, P.S.- Barahat,
     Dist- Banka
7.   Premkant Mahta S/o Late Murlidhar Mehta R/o Village- Gajhanda, P.S.-
     Barahat, Dist- Banka
8.   Babita Kumari D/o Krishna Mohan Mandal R/o Village- Gajhanda, P.S.-
     Barahat, Dist- Banka
9.   Md. Sadaquat Hussain S/o Md. Alim Hussain, R/o Village- Bari Bishhar,
     P.S.- Barahat, Dist- Banka
10. Dilip Prasad Yadav S/o Moti Prasad Yadav, R/o Village- Sikandarpur, P.S.-
    Bounsi, Dist- Banka
11. Neelam Devi, D/o Ganesh Prasad Chaudhary, R/o Village- Sikandarpur,
    P.S.- Bounsi, Dist- Banka
12. Sunil Kumar Mandal S/o Chamaklal Mandal R/o Village- Sikandarpur, P.S.-
    Bounsi, Dist- Banka
13. Ashok Das S/o Sri Baldeo Das, R/o Village- Barhauna, P.S.- Barahat, Dist-
    Banka
14. Deo Narayan Das S/o Bhudeo Das, R/o Village- Bari Bishhar, P.S.- Barahat,
    Dist- Banka
15. Ghanshyam Chandra Das S/o Jagdish Das, R/o Village- Barhauna, P.S.-
    Barahat, Dist- Banka

                                                               ... ... Petitioner/s
                                   Versus
1.   The State Of Bihar through Commissioner-cum-Secretary, Human
     Resources Development Department , State of Bihar, Patna.
2.   The Commissioner-cum-Secretary,         Human     Resources    Development
     Department , State of Bihar, Patna.
3.   The Director Mass Education, State of Bihar, Patna
4.   The Principal Secretary, Department of Personnel and Administrative
     Reforms, State of Bihar, Patna
             Patna High Court CWJC No.8777 of 2016(6) dt.27-03-2019
                                                        2/2




                                                             ... ... Respondent/s
                   ======================================================
                   Appearance :
                   For the Petitioner/s     :       Mr.Mritunjay Prasad Singh
                   For the Respondent/s     :       Mr.Ajay Behari Sinha- GA 8
                                                    Mr. Suryakant Kumar, AC to GA 8
                   ======================================================
                   CORAM: HONOURABLE MR. JUSTICE MADHURESH PRASAD
                                         ORAL ORDER

6   27-03-2019

Heard learned Counsel for the petitioners and the learned Counsel for the respondent State.

It is submitted by Counsel for the petitioners that the claim raised in the writ petition is covered by the decision in the case of State of Bihar & others vs. Harendra Mishra in LPA No. 1047 of 2017.

In view of such submission the writ petition is disposed of with a direction to the authorities to consider claim of the petitioners and if the same is found similarly situated and covered by the judgment in the case of State of Bihar & ors vs. Harendra Mishra, it is needless to say that the petitioner would be entitled to the same treatment as the petitioners in the said case.

(Madhuresh Prasad, J) SNkumar/-

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Patna High Court - Orders