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[Cites 0, Cited by 0] [Section 127(1)] [Section 127] [Entire Act]

State of Uttarakhand - Subsection

Section 127(1)(q) in Uttarakhand Panchayati Raj Act, 2016

(q)all matters similar to those set forth in clauses (a) to (d) and not otherwise provided for in this sub-section.