Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 118(2)] [Section 118] [Entire Act]

State of Bihar - Subsection

Section 118(2)(xi) in The Bihar Motor Vehicles Rules, 1992

(xi)enter or attempt to enter into or alight or attempt to alight from a stage carriage except by the entrance or exit provided for the purpose, or.