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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(3) in The Rajasthan Land Reforms and Acquisition of Land Owners Estates Act, 1963

(3)Where a landowner relies upon any documents (whether in his possession or not) as evidence in support of the statement of claim, he shall enter such documents in a list to be added or annexed to the statement of claim.