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[Cites 0, Cited by 0] [Section 319(5)] [Section 319] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 319(5)(viii) in Arunachal Pradesh Municipal Act, 2007

(viii)placement of authorized fixtures on streets such as electric and telegraph poles, post-boxes, telephone junction boxes, sheds for buses and milk booths,