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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(b) in Delhi State Legal Services Authority Act, 1987

(b)“District Authority” means a District Legal Services Authority constituted under section 9; 2[(bb) “High Court Legal Services Committee” means a High Court Legal Services Committee constituted under section 8A;] 1[(bb) “High Court Legal Services Committee” means a High Court Legal Services Committee constituted under section 8A;]”