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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1)(b) in The Aircraft (Investigation of Accidents and Incidents) Rules, 2012

(b)The Central Government shall instituted an investigation into the circumstances of the serious incident when the aircraft involved is of a maximum mass of over 2250 kg or is a turbo-jet air-plane;