Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Manipur - Subsection Section 6(d) in Manipur Societies Registration Act, 1989 (d)the safe custody of the property of the society including in particular, the manner of keeping or investing any moneys of the society;
