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[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 58(2)(c) in Kashmir and Jammu Universities Act, 1969

(c)anything done, any action taken, any appointment made or order issued [ under the said Ordinance or under the Jammu and Kashmir University Act, 1965] [Words substituted by Act X of 1973, s. 8.] or issued under this Act :