Calcutta High Court (Appellete Side)
Union Of India & Ors vs Smt. Puspa Saha on 30 November, 2017
Author: Debasish Kar Gupta
Bench: Tapabrata Chakraborty, Debasish Kar Gupta
1 30.11.2017
srm R.V.W. No. 74 of 2017 With CAN 4554 of 2017 With CAN 4555 of 2017 Union of India & Ors.
Versus Smt. Puspa Saha Mr. Shambhunath Roy, ld. Advocate Mr. Biswajit Konar, ld. Advocate ...for the Appellants/UOI. This is an application for review of the judgment dated September 27, 2016 passed by Hon'ble Justice Nishita Mhatre, as the Lordship then was, and the Hon'ble Justice Tapabrata Chakraborty.
This Court has no determination to take up this application and the same is released from this list.
(Debasish Kar Gupta, J. ) (Shekhar B. Saraf, J.)