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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(2)(c) in The Orissa Labour Welfare Fund Act, 1996

(c)make such examination and hold such inquiry, as may be necessary for ascertaining whether the provisions of this Act have been and are being complied with;