Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act] State of Gujarat - Subsection Section 57(1)(b) in Gujarat Public Trusts Act, 2011 (b)the income or any surplus balance of any public trust has not been utilized or is not likely to be utilized,