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Bombay High Court

Bond Safety Belts (Dissolved) vs The Deputy Commissioner Of Income Tax ... on 12 August, 2022

Author: Abhay Ahuja

Bench: Dhiraj Singh Thakur, Abhay Ahuja

                                                                                      37-itxa-853-2018.doc




                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     ORDINARY ORIGINAL CIVIL JURISDICTION

                                      INCOME TAX APPEAL NO. 853 OF OF 2018

         Digitally
         signed by
                        Bond Safty Belts (Dissolved)                   .. Appellant
         SHRADDHA
SHRADDHA KAMLESH              Vs.
         TALEKAR
                        The Deputy Commissioner of Income
KAMLESH
TALEKAR  Date:
         2022.08.19
         17:52:04
         +0530          Tax Circle 12 (2)                              .... Respondent

                                                         ****

                        Mr.Niraj Sheth i/b Mr. Atul K. Jasani for appellant.
                        Mr.Suresh Kumar for respondent.

                                                 CORAM : DHIRAJ SINGH THAKUR AND
                                                         ABHAY AHUJA, JJ.
                                                 DATE    : 12th AUGUST 2022

                        PC :

1. Heard learned counsel for the appellant.

2. List for continuation on 19th August 2022.

[ABHAY AHUJA, J.] [DHIRAJ SINGH THAKUR, J.] Shraddha Talekar, PS 1/1