Bombay High Court
Bond Safety Belts (Dissolved) vs The Deputy Commissioner Of Income Tax ... on 12 August, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
37-itxa-853-2018.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL NO. 853 OF OF 2018
Digitally
signed by
Bond Safty Belts (Dissolved) .. Appellant
SHRADDHA
SHRADDHA KAMLESH Vs.
TALEKAR
The Deputy Commissioner of Income
KAMLESH
TALEKAR Date:
2022.08.19
17:52:04
+0530 Tax Circle 12 (2) .... Respondent
****
Mr.Niraj Sheth i/b Mr. Atul K. Jasani for appellant.
Mr.Suresh Kumar for respondent.
CORAM : DHIRAJ SINGH THAKUR AND
ABHAY AHUJA, JJ.
DATE : 12th AUGUST 2022
PC :
1. Heard learned counsel for the appellant.
2. List for continuation on 19th August 2022.
[ABHAY AHUJA, J.] [DHIRAJ SINGH THAKUR, J.] Shraddha Talekar, PS 1/1