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[Cites 0, Cited by 0] [Section 39(4)] [Section 39] [Entire Act]

State of Chattisgarh - Subsection

Section 39(4)(IV) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(IV)a provision requiring the deduction of salaries and allowances of all or any class of persons employed by the University ;