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State of Rajasthan - Section

Section 18 in The Rajasthan Water (Prevention and Control of Pollution) Rules, 1975

18. Estimates of Establishments, Expenditure & fixed Recurring Expenditure.

(1)The estimates of expenditure on fixed establishment as fixed monthly recurring charges on account of rent, allowance, etc., shall provide for the gross sanctioned pay without deductions of any kind.
(2)To the estimates referred to in sub-rule (1) shall be added a suitable provision for leave salary based on past experience with due regard to the intention of the member of the staff in regard to leave so far as the same can be ascertained.
(3)If experience indicates that the total provision for fixed charges referred to in sub-rules (1) and (2) are not likely to be fully utilised, a suitable lump sum deduction shall be made from the total amount estimated.