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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(f) in Haryana Passenger Transport Scheme, 2003

(f)The application in a sealed cover with marking "Application for route No. __________, district ____________, name of the route ________ " shall have to be delivered along with the bid tender by individuals personally in the office of Secretary, Regional Transport Authority or District Transport Officer of the district upto 10.00 a.m. on the last date to be specified in the priced booklet containing the application form obtainable from the office of District Transport Officers. No application shall be received after the specified date and time.