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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Maharashtra - Subsection

Section 21(4) in The Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981

(4)The hours of working and attendance of non-teaching staff of the school shall be 38 ½ hours per week (inclusive of lunch recess) in the case of clerical staff, Librarians and Laboratory Assistant etc., and 50 hours per week (inclusive of lunch recess) in the case of lower grade staff such as peons, hamals etc.Note : The hours of working and attendance of non-teaching staff in each cadre of Night School shall be half of those specified for non-teaching staff in respective cadre of employees of day schools.