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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(v) in The Rajasthan Co-Operative Service Rules, 1954

(v)Notwithstanding the provision contained in rule 25 regarding occurrence of substantive vacancies, the seniority of a person selected under rule 24A and appointed to the Service shall be determined from a date not earlier than the 31st July, 1962 or the date calculated representing one half of the period from the date of continuous officiation on the post of Assistant Registrar whichever is later, subject to the restriction that members of the Rajasthan Subordinate Cooperative Service (Class-1) so appointed shall rank en-block junior to those appointed by selection under Rule 22 and 24 in the same year or earlier years.