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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Assam - Subsection

Section 26(c) in The North Cachar Hills Autonomous Districts (Administration of Justice) Rules, 1955

(c)any person is taking precautions is conceal his presence within the local limits of such Court's jurisdiction, and there is reason to believe that such person is taking such precautions with a view to committing any offence; or