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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(5) in Management of the Property of the State Council and the Maintenance and Audit of Its Accounts

(5)No member shall, save with the permission of the President Speak for more than five minutes:Provided that the mover of the motion when moving the same may speak for ten minutes.