Himachal Pradesh High Court
Razak Mohd. vs . State Of H.P. on 6 July, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Razak Mohd. Vs. State of H.P. Cr. Revision No. 345/2023 .
06.07.2023 Present: Mr. Amit Singh Chandel, Advocate, for the petitioner.
Mr. B.N. Sharma, Additional Advocate General, for the respondent-State.
Cr. MP(M) No. 1679/2023 No reply to the application is intended to be filed r to on behalf of the respondent.
Heard. In view of the averments made in the application, the same is allowed and delay of three days in filing the criminal revision petition is condoned.
The application stands disposed of.
Cr. Revision No. 345/2023 Admit.
Mr. B.N. Sharma, learned Additional Advocate General, accepts service of post admission notice on behalf of the respondent-State.
As prayed, list on 14th September, 2023.
In the meantime, record of the learned Courts below be called for.
Cr. MP No. 2398/2023Taking into consideration the fact that the present revision petition stands admitted for hearing, it is ordered that the substantive sentence imposed upon the applicant-petitioner, vide judgment of conviction dated 23.03.2022 and order of sentence dated 30.03.2022, passed ::: Downloaded on - 07/07/2023 20:47:30 :::CIS by learned Additional Chief Judicial Magistrate, Court No. 1 .
Ghumarwin, District Bilaspur, H.P. and affirmed by learned Sessions Judge, Bilaspur, District Bilaspur, H.P., shall remain suspended, till final disposal of the petition, however, subject to the applicant's furnishing personal bond in the sum of Rs.
50,000/- with one surety in the like amount to the satisfaction of learned trial Court and also depositing the fine amount, if not already deposited, within a period of six weeks from today, undertaking therein to appear in the Court as and when directed and in the event of the dismissal of the petition, the applicant will surrender before the Court to undergo sentence, if any, imposed by the Court.
The application stands disposed of.
( Sushil Kukreja ) Judge 6th July, 2023 (raman) ::: Downloaded on - 07/07/2023 20:47:30 :::CIS