Section 18(2)(iii) in Maharashtra State Reservation (of seats for admission in educational institutions in the State and for appointments in the public services and posts under the State) for Socially and Educationally Backward Classes (SEBC) Act, 2018

[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

(iii)any penalty, confiscation or punishment incurred in respect of any contravention under the Act so repealed ; or

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