Bombay High Court
Association Of The Managements Of Un- ... vs Higher And Technical Education Dept. ... on 25 October, 2023
Author: Nitin Jamdar
Bench: Nitin Jamdar
Board Sr.No.:-8
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 13225 OF 2023
Association Of The Managements Of Un- Aided....PETITIONER
Engineering Colleges Thr. Chief Executive And
Ors
V/S
Higher And Technical Education Dept. Thr. ....RESPONDENT
Principal Secretary And Ors CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE JUSTICE SMT MANJUSHA AJAY DESHPANDE, JJ DATE : 25th October, 2023 P.C. :
Due to paucity of time the matter is adjourned to 30/10/2023 In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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