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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(1)(iv) in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018

(iv)a firm under the Indian Partnership Act, 1932 or the Limited Liability Partnership Act, 2008, as the case may be ;