Himachal Pradesh High Court
Pawan Kumar Sharma vs . Hpseb & Others on 18 January, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Pawan Kumar Sharma vs. HPSEB & others .
CWP No. 462 of 2022 18.1.2022 Present: Mr. Lovneesh Kanwar, Advocate, for the petitioner.
Mr. Vishal Thakur, Advocate, vice Mr. Vikrant Thakur, Advocate, for the respondents.
CWP No. 462 of 2022 Notice. Mr. Vishal Thakur, Advocate, vice Mr. Vikrant Thakur, Advocate, appears and waives service of notice on behalf of the respondents. He seeks time to file reply. Be filed within four weeks. List on 14.3.2022.
CMP No. 854 of 2022 Notice in the aforesaid terms. In the meantime, promotions, if any, to the post of Superintending Engineer (Electrical), shall be subject to the orders passed by this Court in this petition.
(Satyen Vaidya) Judge 18th January, 2022 (kck) ::: Downloaded on - 24/12/2022 08:57:13 :::CIS