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[Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act]

State of Odisha - Subsection

Section 101(1)(h) in The Orissa Co-operative Societies Act, 1962

(h)for specifying the form in which applications to [State Co-operative Agricultural and Rural Development Bank] [Substituted by Orissa Act No. 23 of 1994, Section 5 dated 4.11.1994.] for loans should be made and for the valuation of the properties afforded as security for such loans;