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Central Administrative Tribunal - Allahabad

All India Ordnance Factories Teaching ... vs The Union Of India And 16 Others on 27 August, 2009

      

  

  

 OPEN COURT

CENTRAL ADMINISTRATIVE TRIBUNAL, ALLAHABAD BENCH  ALLAHABAD

   ( THIS THE 27th  DAY OF AUGUST  2009 )

PRESENT :

HONBLE MR. JUSTICE A.K. YOG, MEMBER-J
HONBLE MRS. MANJULIKA GAUTAM, MEMBER-A

       	REVIEW APPLICATION NO.87 of 2007
       				IN
        ORIGINAL  APPLICATION  NO. 1628 OF 2001
       (U/s, 19 Administrative Tribunal Act.1985)

1.	All India Ordnance Factories Teaching Staff Association 
	(A.I.O.F.T.S.) Branch Shahjahanpur and Others.

. . . . . . . .Applicants

By Advocate : Shri K.C. Saxena

Versus

The Union of India and 16 Others

. . . . . . . . . Respondents

By Advocate : 
		   

O R D E R

(DELIVERED BY: JUSTICE A. K. YOG- MEMBER-JUDICIAL)

1. Perused the Review Application. No ground made out for review.

2. Review Application is accordingly dismissed. No Costs.

	Member-A					Member-J
/ns/