Central Administrative Tribunal - Allahabad
All India Ordnance Factories Teaching ... vs The Union Of India And 16 Others on 27 August, 2009
OPEN COURT
CENTRAL ADMINISTRATIVE TRIBUNAL, ALLAHABAD BENCH ALLAHABAD
( THIS THE 27th DAY OF AUGUST 2009 )
PRESENT :
HONBLE MR. JUSTICE A.K. YOG, MEMBER-J
HONBLE MRS. MANJULIKA GAUTAM, MEMBER-A
REVIEW APPLICATION NO.87 of 2007
IN
ORIGINAL APPLICATION NO. 1628 OF 2001
(U/s, 19 Administrative Tribunal Act.1985)
1. All India Ordnance Factories Teaching Staff Association
(A.I.O.F.T.S.) Branch Shahjahanpur and Others.
. . . . . . . .Applicants
By Advocate : Shri K.C. Saxena
Versus
The Union of India and 16 Others
. . . . . . . . . Respondents
By Advocate :
O R D E R
(DELIVERED BY: JUSTICE A. K. YOG- MEMBER-JUDICIAL)
1. Perused the Review Application. No ground made out for review.
2. Review Application is accordingly dismissed. No Costs.
Member-A Member-J /ns/