Section 13(2) in The M.P. Krishi Upaj Mandi (Allotment of Land and Structure of Market Committee/board) Rules, 2005
(2)Ten percent of allotable land/structure may be kept for allotment to such categories.Explanation.-While deriving ten percent of land area/structure if a number comes up in fraction, in that situation one half and above it, shall be counted as whole number (unit) of the land area and/or structure, as the case may be.
