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[Cites 0, Cited by 7] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(2) in The Drugs And Cosmetics Act, 1940

(2)The powers which may be exercised by an Inspector and the duties which may be performed by him, the drugs or classes of drugs or cosmetics or classes of cosmetics in relation to which and the conditions, limitations or restrictions subject to which, such powers and duties may be exercised or performed shall be such as may be prescribed.