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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Sikkim - Subsection

Section 18(2)(d) in Sikkim Land (Requisition and Acquisition) Act, 1977

(d)the manner of determination of and of giving notice of the award to the persons interested under clause (b) of sub-section (2) of Section 8.